LAWS(MAD)-2009-12-683

RANGANATHA MUDALIAR; KRISHNARAJ; SAKTHI Vs. GANESAN

Decided On December 18, 2009
Ranganatha Mudaliar; Krishnaraj; Sakthi Appellant
V/S
GANESAN Respondents

JUDGEMENT

(1.) On 3.12.2009, this case was listed for non-payment of batta with the following directions:-

(2.) Till date, batta is not paid. This matter is listed today for recording dismissal. Accordingly, the Second Appeal is dismissed for non-payment of batta.