S JAYAPAL Vs. PERIYASAMMY

Referred Judgements :-

THAKUR RAM V. STATE OF BIHAR [REFERRED TO]
JANARTHANAM V. ANANDA NAIDU AND 17 OTHERS AND STATE REP. BY THE INSPECTOR OF POLICE PONNERI [REFERRED TO]
PAKALAPATI NARAYANA GAJAPATHI RAJU V. BONAPALLI PEDA APPADU [REFERRED TO]
K.ANBAZHAGAN V. SUPERINTENDENT OF POLICE [REFERRED TO]
K CHINNASWAMY REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
AKALU AHIR VS. RAMDEO RAM [REFERRED TO]
SATYENDRA NATH DUTTA VS. RAM NARAIN [REFERRED TO]
NADIR KHAN VS. STATE DELHI ADMINISTRATION [REFERRED TO]
A R ANTULAY VS. RAMDAS SRINIWAS NAYAK [REFERRED TO]
SHEONANDAN PASWAN VS. STATE OF BIHAR [REFERRED TO]
JAGANNATH CHAUDHARY VS. RAMAYAN SINGH [REFERRED TO]
N NATARAJAN VS. B K SUBBA RAO [REFERRED TO]
K PANDURANGAN VS. S S R VELUSAMY [REFERRED TO]
RAJIV RANJAN SINGH ALIAS LALAN VS. UNION OF INDIA [REFERRED TO]
K RAMACHANDRAN VS. V N RAJAN [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES DELHI VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
SHASHI KUMAR GOYAL VS. STATE ORS [REFERRED TO]
MOHAMED NAGOOR MEERAN VS. STATE [REFERRED TO]
P RAVINDRAN VS. STATE [REFERRED TO]
S SENGKODI VS. STATE OF TAMIL NADU [REFERRED TO]
J M ARUMUGAM VS. STATE [REFERRED TO]
P MUTHUPANDI VS. STATE [REFERRED TO]