(1.) ANIMADVERTING upon the order dated 18.10.2007 passed by the learned Family Court Judge, Pondicherry, in I.A.No.418 of 2004 in O.S.No.157 of 2004, this civil revision petition is focussed.
(2.) HEARD both sides.
(3.) DESPITE printing the name, neither the counsel nor the second respondent has appeared.