SIVASAKTHI THREADS Vs. COMMISSIONER OF COMMERCIAL TAXES

JUDGEMENT

(1.) (Prayer: This petition has been filed seeking for a writ of Certiorari, calling for the records relating to the proceedings of the second respondent vide TNGST No.2322403/2000-01, dated 25.8.2003, and quash the same.) Today, when this writ petition was taken up for hearing, the learned counsel appearing for the petitioner had sought the permission of this Court to withdraw the writ petition. He has also made an endorsement to that effect.

(2.) BASED on the submission made by the learned counsel appearing for the petitioner and in view of the endorsement made, this writ petition is dismissed as withdrawn. No costs.