LAWS(MAD)-2009-8-639

SHREE GANESH STEEL ROLLING MILLS LTD REP BY CHIEF EXECUTIVE OFFICER, A ABDUL RAHMAN S/O A ABDUL WAHAB; ALEX STEWART ASSAYERS LTD Vs. ANJANEY INTERNATIONAL CO LTD

Decided On August 28, 2009
Shree Ganesh Steel Rolling Mills Ltd Rep By Chief Executive Officer, A Abdul Rahman S/O A Abdul Wahab; Alex Stewart Assayers Ltd Appellant
V/S
Anjaney International Co Ltd Respondents

JUDGEMENT

(1.) Heard both sides.

(2.) A. No. 1478 of 2008 is filed by the plaintiff seeking permission to segregate tin cans from impurities and burn the tin cans and use the impurities such as mud and dust for filling of earth, pending disposal of the suit.

(3.) A. No. 2746 of 2008 is filed by the second defendant under Order 14 Rule 8 of CPC for revoking the leave granted by this Court on 30.01.2008 in A. No. 417 of 2008 in C.S. No. 80 of 2008.