AYYANKUTTY GOUNDER Vs. REVENUE DIVISIONAL OFFICER

JUDGEMENT

(1.) ALL the four Writ Petitions are filed praying to issue a Writ of Certiorari, calling for records relating to the order passed by the Revenue Divisional Officer, Salem in R.Dis.No.8741/2002/B2 dated 30.3.2003 and quash the same.

(2.) ALL the above four writ petitions have been filed seeking same relief, and therefore, are taken together and disposed of by this common order.

(3.) ALL the petitioners are aggrieved by the impugned order of the Revenue Divisional Officer dated 30.3.2003 cancelling the Ryotwari Patta granted in favour of the deceased Abdul Rasheed in Survey Nos.145, 159 and 222 covered under T.D.No.572 Kumarasamipatti Revenue Village.