LAWS(MAD)-2009-11-345

R VELAMMAL Vs. DISTRICT COLLECTOR VIRUDHUNAGAR DISTRICT

Decided On November 06, 2009
R VELAMMAL Appellant
V/S
DISTRICT COLLECTOR VIRUDHUNAGAR DISTRICT Respondents

JUDGEMENT

(1.) HEARD Mr. S. Subbiah, the learned counsel appearing for the petitioner and mr. Pala Ramasamy, learned Special Government Pleader , appearing for the respondents.

(2.) BY consent of both the parties, the writ petition is taken up for final hearing and disposal.

(3.) AT this stage of the hearing of the writ petition, the learned counsel appearing on behalf of the petitioner had submitted that it would suffice, if the third respondent is directed to dispose of the representation, dated 04. 12. 2008, on merits and in accordance with law, within a specified period.