(1.) ANIMADVERTING upon the order dated 03.03.2008 passed by the learned Subordinate Judge, Hosur in CMA No.1 of 2008, confirming the order and decree made in I.A.No,237 of 2006 in O.S.No.104 of 2006 dated 13.09.2006, this civil revision petition is focussed.
(2.) HEARD both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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