(1.) The petitioner has sought for a Mandamus directing the respondent to issue appointment order to her for the post of B.T. Assistant, as per ex-serviceman quota with employment registration seniority 2007-2008 and 2008-2009 based on the petitioner representation dated 30.12.2008 and for further orders.
(2.) By order in M.P(MD). No. 1 of 2009, dated 23.01.2009, this Court has passed an order directing the respondents to keep one post of B.T. Assistant vacant.
(3.) It is the case of the petitioner that her father was an ex-serviceman. He had worked in the Indian Army for more than 22 years and his regimental number was 1331788. After completion of her M.phil (Physics) in Manonmanium Sundaranar University and B.Ed. Course, she had registered her name in employment exchange, Nagercoil, on 29.06.2007, with registration No. Emp.Reg.No.1999F13049.