LAWS(MAD)-2009-9-299

P KRISHNAMOORTHY Vs. PALANI

Decided On September 18, 2009
P. KRISHNAMOORTHY Appellant
V/S
PALANI Respondents

JUDGEMENT

(1.) THE Civil Revision Petition is filed by the petitioner praying to direct the Principal District Judge, Trivellore to complete the trial proceeding in Election O.P.No.113 of 2006 and deliver judgment within a specific time.

(2.) REVISION Petitioner filed Election O.P.No.113 of 2006 before the Principal District Judge, Trivellore for the following reliefs:-