REGENT COMPUTRONICS PVT. LTD.

K. CHANDRAN Appellant

V/S

SIRIYA PUSHPAM Respondents

Referred Judgements :-

TAYLOR-V.TAYLOR [REFERRED TO]
RAMACHANDRA KESHAY ADKE VS. GOVIND JOTI CHAVARE [REFERRED TO]
NAZIR AHMED VS. EXPEROR [REFERRED TO]
SRI SURYANARAYANA PAPERS AND BOARDS PVT. LTD.,AND 5 OTHERS VS. PADMAKUMAR AND 2 OTHERS [REFERRED TO]
R.I.C. SYNDICATE LTD.,VS. A.VAIRAPRAKASAM [REFERRED TO]
R R TECHNO MECHANICALS P LTD VS. DEMOCRATIC LABOUR UNION [REFERRED TO]

JUDGEMENT

(1.) INVEIGHING the order dated 24.3.2005 passed in I.A.No.79 of 2005 in O.S.No.56 of 2005 by the Additional Subordinate Judge, Chenglepet, this civil revision petition is focussed.

(2.) THOUGH the respondent was served and her name also is found printed in the cause list, nonetheless there is no representation for the respondent.

(3.) PERUSED the records, including the order dated 24.3.2005 passed in I.A.No.79 of 2005, as extracted supra:

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K CHANDRAN Vs. SIRIYA PUSHPAM

Referred Judgements :-

JUDGEMENT

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