LAWS(MAD)-2009-11-38

S SHANMUGHAVEL Vs. REGISTRAR UNIVERSITY OF MADRAS

Decided On November 09, 2009
S SHANMUGHAVEL Appellant
V/S
REGISTRAR UNIVERSITY OF MADRAS Respondents

JUDGEMENT

(1.) THE writ petition is filed to direct the respondent to give preference in selecting the candidate for the lecturer post in Teaching Ancient History and Archaeology/tourism from the persons holding the Master Degree Qualification in Ancient History and Archeology with additional qualification and in the interview conducted by the respondent on 24. 7. 2004.

(2.) THE petitioner is qualified in M. A. ,m. Phil. , (Ancient History and Archaeology ). He also possessed the following additional qualifications:-

(3.) THE respondent has been noticed. No counter has been filed so far.