LAWS(MAD)-2009-4-203

UMAR FAROOK Vs. INSPECTOR GENERAL OF REGISTRATION

Decided On April 13, 2009
UMAR FAROOK Appellant
V/S
INSPECTOR GENERAL OF REGISTRATION Respondents

JUDGEMENT

(1.) THIS petition has been listed under the caption "For Dismissal", since there was no representation on behalf of the petitioner, on earlier occasions, i.e., on 06.04.2009 and 08.04.2009. Even today, there is no representation on behalf of the petitioner. Hence, this petition is dismissed for non-prosecution. No costs.