(1.) THE appeal is filed against the order of the Tribunal dated 22. 08. 2003 made in I. T. A. No. 875/mds/1996 relating to the assessment year 1992-93.
(2.) THE facts:-
(3.) THE tax case appeal was admitted on the following questions of law:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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