K VEERAPPA GOUNDER Vs. PUSHPATHAL

JUDGEMENT

(1.) THIS civil revision petition is preferred against order passed din I.A.No,647 of 2007 in O.S.No,322 of 2000 dated 28.01.2008 on the file of the Sub Court, Dharapuram. Animadverting upon the order dated 28.01.2008 passed by the learned Subordinate Judge, Dharapuram, in I.A.No,647 of 2007 in O.S.No,322 of 2000, this civil revision petition is focussed.

(2.) HEARD both sides.

(3.) AT this juncture I call up and recollect, Order 13 Rule 9(1) CPC and it is reproduced hereunder for ready reference.