C P SUJI Vs. DISTRICT COLLECTOR KANYAKUMARI

JUDGEMENT

(1.) HEARD Mr. T. Jeen Joseph, the learned counsel appearing for the petitioner and mr. Pala Ramasamy, learned Special Government Pleader, appearing for the respondents.

(2.) AT this stage of the hearing of the writ petition, the learned counsel appearing on behalf of the petitioner had submitted that it would suffice, if the second respondent is directed to dispose of the representation, dated 15. 10. 2009, on merits and in accordance with law, within a specified period.

(3.) THE learned Special Government Pleader appearing on behalf of the respondents, has no objection for such an order being passed by this Court.