LAWS(MAD)-2009-9-46

A M O HARIHARESWARA RAO Vs. K JAYAVELU

Decided On September 15, 2009
A.M.O. HARIHARESWARA RAO Appellant
V/S
K.JAYAVELU Respondents

JUDGEMENT

(1.) WHEN the matter was listed today, there was no representation for the appellant. Official Liquidator was represented. Hence, the appeal is dismissed for non-prosecution. No costs.