P RAJASEKARAN Vs. INDIAN OVERSEAS BANK

Referred Judgements :-

J.SRINIVASA RAO VS. UCO BANK [REFERRED TO]
MAHARASHTRA FIRESTONE TYRE AND RUBBER CO VS. K P KRISHNANIN BOTH THE APPEALS :K P KRISHNANIN BOTH THE APPEALS [REFERRED TO]
BOMBAY UNION OF JOURNALISTS VS. STATE OF BOMBAY [REFERRED TO]
SHANKAR DASS VS. UNION OF INDIA [REFERRED TO]
MANAGING DIRECTOR ECIL HYDERABAD VS. B KARUNAKAR [REFERRED TO]
SCOOTERS INDIA VS. VIJAI E V ELDRED [REFERRED TO]
PUNJAB AND SIND BANK VS. SAKATTAR SINGH [REFERRED TO]
VICE CHAIRMAN KENDRIYA VIDYALAYA SANGATHAN VS. GIRDHARILAL YADAV [REFERRED TO]
L K VARMA VS. H M T LTD [REFERRED TO]
M P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD VS. JAHAN KHAN [REFERRED TO]
STATE OF M P VS. HAZARILAL [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. VIPIN BEHARI LAL SRIVASTAVA [REFERRED TO]
MONI SHANKAR VS. UNION OF INDIA [REFERRED TO]
CHAIRMAN AND MD VSP VS. GOPARAJU SRI PRABHAKARA HARI BABU [REFERRED TO]
HARIBA VS. K S R T C [REFERRED TO]
DINESH PRASAD VS. STATE OF BIHAR [REFERRED TO]