LAWS(MAD)-1998-10-72

COMMISSIONER OF GIFT TAX Vs. R DAMODARAN

Decided On October 28, 1998
COMMISSIONER OF GIFT-TAX Appellant
V/S
R. DAMODARAN Respondents

JUDGEMENT

(1.) AT the instance of the Revenue, the following question has been referred to us for consideration :

(2.) THE assessment year involved is 1976-77.