PACKIRISAMY MUDALIAR Vs. RANGANATHAN PERUMAL

Referred Judgements :-

SEKURU MURAHARI RAO V. KANDULA BAPAYYA [REFERRED TO]
N. K. DHARMADAS V. S. T. A. TRIBUNAL [REFERRED TO]
SANGRAN SINGH VS. ELECTION TRIBUNI KOTAH [REFERRED TO]
LAKSHMIRATAN ENGINEERING WORKS LIMITED VS. ASST COMMISSIONER JUDICIAL I SALES TAX KANPUR RANGE KANPUR [REFERRED TO]
SITA RAM VS. STATE OF UTTAR PRADESH [REFERRED TO]
OWNERS AND PARTIES INTERESTED IN M V "VALI PERO" OWNERS AND PARTIES INTERESTED IN M V "VALI PERO" VS. FERNANDEO LOPEZ:FERNANDEO LOPEZ [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION SPECIAL INVESTIGATION CELL 1 NEW DELHI VS. ANUPAM J KULKARNI [REFERRED TO]
DESH BANDHU GUPTA VS. N L ANAND AND RAJINDER SINGH [REFERRED TO]
THAKAR LAL VS. NATHULAL [REFERRED TO]