LAWS(MAD)-1998-9-69

COMMISSIONER OF INCOME TAX Vs. SIMCO METERS LIMITED

Decided On September 16, 1998
COMMISSIONER OF INCOME-TAX Appellant
V/S
SIMCO METERS LIMITED Respondents

JUDGEMENT

(1.) THE questions referred to us at the instance of the Revenue are as follows :

(2.) THE assessment year is 1977-78.