LAWS(MAD)-1998-12-75

COMMISSIONER OF INCOME TAX Vs. BISHAL ENTERPRISES

Decided On December 01, 1998
COMMISSIONER OF INCOME-TAX Appellant
V/S
BISHAL ENTERPRISES Respondents

JUDGEMENT

(1.) AT the instance of the Revenue, the following question has been referred to us for consideration :

(2.) THE year of assessment involved is 1984-85.