LAWS(MAD)-1998-9-62

COMMISSIONER OF GIFT TAX Vs. A HAFSA BANU

Decided On September 16, 1998
COMMISSIONER OF GIFT-TAX Appellant
V/S
A. HAFSA BANU Respondents

JUDGEMENT

(1.) THE question referred to us at the instance of the Revenue is as follows :

(2.) THE assessee was assessed under the Gift-tax Act for the assessment year 1973-74.