D BALAMURUGAN Vs. STATE OF TAMIL NADU

JUDGEMENT

(1.) EXCEPT in W.P.No.18931 of 1997, in all the other writ petitions, petitioners were students of Fathima Teacher Training Institute for Men, Ramanathapuram Educational District during 1988-90. They completed their Teacher Training Course and they wrote their Examination in 1992. Since the petitioners did not get pass mark in all subjects, they appeared for examination held in 1992 and 1993, Petitioner in W.P.No.18812 of 1997 sat for the examination in July, 1993. The grievance of the petitioners is that their results have not been published and certificates have not been issued.

(2.) IN W.P.No.18931 of 1997, petitioners who are six in number were students of Little Flower Teacher Training INstitute, Pudukkotai, during 1989-91. Their Registration Numbers have been given in the affidavit. They wrote their Examination in May, 1992, and, for the failed subjects, they wrote the Examination in July, 1993. Their grievance is that their results have not been published and certificates have not been issued.