MANI Vs. JAYKUMARI

Referred Judgements :-

SHANMUGHAM V. ANDAL [REFERRED TO]
VASUDEV PARDASANI V. SMT. NIRMALA [REFERRED TO]
BAITAHKA VS. ALIHUSSAINFIDAALLICHOTHIA [REFERRED TO]
RAMESH CHANDER KAUSHAL VS. VEENA KAUSHAL [REFERRED TO]
KIRTIKANT D VADODARIA VS. STATE OF GUJARAT [REFERRED TO]
HAZI ABDUL KHALEQUE VS. MUSTT SAMSUN NEHAR [REFERRED TO]
AHMED PASHA VS. WAJID UNISSA [REFERRED TO]
YERASURI LAKSHMINARAYANA MURTHY VS. STATE [REFERRED TO]
K V RUDRAIAH VS. B S MUDDA GANGAMMA [REFERRED TO]
KAMATCHI VS. VELUCHAMY [REFERRED TO]
SUNDER GANPAT BEKAL VS. BHAGIRATHI SUNDER BEKAL [REFERRED TO]
RANBIR KAUR ALIAS HARJIT KAUR VS. GURNAM SINGH [REFERRED TO]
GANGA RAM VS. JAKALI [REFERRED TO]