P GANESAN Vs. UCO BANK

JUDGEMENT

(1.) RESPONDENT in both these revisions, viz., United Commercial Bank, filed two suits, namely, O.S. Nos.84 of 1995 and 66 of 1996, on the file of District Munsif s Court, Rasipuram, against the petitioner herein.

(2.) PETITIONER herein filed his written statement and the suits came for trial. The Manager of the Bank (Plaintiff) was present. But he was not in a position to proceed with the trial. In both the suits, the trial Court delivered judgment after stating thus:-

(3.) THE only question that requires consideration is, whether the lower appellate Court was right in entertaining the appeals.