LAWS(MAD)-1998-9-67

COMMISSIONER OF INCOME TAX Vs. A MANI

Decided On September 21, 1998
COMMISSIONER OF INCOME-TAX Appellant
V/S
A. MANI Respondents

JUDGEMENT

(1.) AT the instance of the Revenue, the following question has been referred to us for our consideration :

(2.) THE year of assessment is 1982-83.