(1.) The appellant accused stands convicted for an offence under S.302, I.P.C. and sentenced to imprisonment for life.
(2.) The brief facts are :-
(3.) Upon committal, the learned Sessions Judge, Erode, on perusal of the records, framed a charge under S.302, I.P.C. against the accused.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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