(1.) Accused 1 appeals.
(2.) He stands convicted and sentenced to imprisonment for life for an offence under section 302, I.P.C. and rigorous imprisonment for 15 days for an offence under section 324, I.P.C. with a direction that the sentences are to run concurrently.
(3.) The belief facts are:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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