(1.) THE short question raised is whether the fountain-pen nibs would fall under items 109 of the First Schedule to the Tamil Nadu General Sales Tax Act, 1959. THE item read as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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