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LAWS(MAD)-1978-2-8
COMMISSIONER OF WEALTH TAX TAMIL NADU Vs. V THIRUVENGADATHAN INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
Decided On February 03, 1978
COMMISSIONER OF WEALTH TAX, TAMIL NADU
Appellant
V/S
V.THIRUVENGADATHAN, INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
Respondents
JUDGEMENT
(1.) THE Commissioner of Wealth-tax wants the following questions to be directed for reference
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