(1.) -
(2.) THE question referred by the Income-tax Tribunal to this Court for decision under Section 66 (1) of the Income-tax Act is :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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