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LAWS(MAD)-1938-1-1
NOONE VARADHARAJAN CHETTY Vs. VUTUKURI KANAKIAH
Decided On January 21, 1938
NOONE VARADARAJAN CHETTY
Appellant
V/S
VUTUKURI KANAKIAH.
Respondents
JUDGEMENT
(1.) -
(2.) IN my opinion the decision of the learned District Judge is correct
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