(1.) Heard Mr. Kandhan Duraisami, learned counsel for the petitioner and Mr. R. Sivakumar, learned Standing counsel appearing for the respondent Corporation.
(2.) This contempt petition has been heard on various dates and when the case came up on 12.04.2018, the Court passed the following order:
(3.) Subsequently, the matter was heard on 23.04.2018. On that day, an order dated 17.04.2018 was produced before the Court. The Court, after hearing the parties passed the following order: