QDSEATAMON DESIGNS PRIVATE LIMITED Vs. P. SURESH

Referred Judgements :-

GERARD V. WORTH OF PARIS LTD. [REFERRED TO]
LANCASTER MOTOR CO. (LONDON) LTD. V. BREMITH LTD. [REFERRED TO]
BROOME V. CASSELL CO. LTD. [REFERRED TO]
IN RE UNITED RAILWAYS OF THE HAVANA AND REGLA WAREHOUSES [REFERRED TO]
ROOKES V. BARNARD [REFERRED TO]
SCHORSCH MEIER G.M.B.H V. HENNING [REFERRED TO]
MILIANGOS V. GEORGE FRANK (TEXTILES) LTD. [REFERRED TO]
MUSIC INDIA LTD. V. M/S.SUPER CASSETTS INDUSTRIAL PVT. LTD. [REFERRED TO]
PHILIP JEYASINGH V. THE JOINT REGISTRAR OF COOPERATIVE SOCIETIES [REFERRED TO]
SUPER CASSETTE INDUSTRIES LTD. V. BATHLA CASSETTES INDIA (P) LTD. [REFERRED TO]
SOMAWANTI 0M PARKASH ATMA RAM CHODHA VS. STATE OF PUNJAB [REFERRED TO]
BALLABHADAS MATHURDAS LAKHANI VS. MUNICIPAL COMMITTEE MALKAPUR [REFERRED TO]
AMBIKA PRASAD MISHRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
ANIL KUMAR NEOTIA VS. UNION OF INDIA [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. GURNAM KAUR [REFERRED TO]
STATE OF UTTAR PRADESH VS. SYNTHETICS AND CHEMICALS LIMITED [REFERRED TO]
ARNIT DAS VS. STATE OF BIHAR [REFERRED TO]
KUBHAYAMMED VS. STATE OF KERALA [REFERRED TO]
SUGANTHI SURESH KUMAR VS. JAGDEESHAN [REFERRED TO]
DIRECTOR OF SETTLEMENTS A P VS. M R APPARAO [REFERRED TO]
SHIPPING CORPORATION OF INDIA LIMITED VS. MACHADO BROTHERS [REFERRED TO]
PURBANCHAL CABLES & CONDUCTORS PVT LTD VS. ASSAM STATE ELECTRICITY BOARD [REFERRED TO]
SUPER CASSETTE INDUSTRIES LIMITED VS. BATHLA CASSETTES INDIA PRIVATE LIMITED [REFERRED TO]
STATE OF GUJARAT VS. HON’BLE MR. JUSTICE R.A.MEHTA [REFERRED TO]
SHANTI CONDUCTORS P LTD VS. ASSAM STATE ELECTRICITY BOARD [REFERRED TO]