LAWS(MAD)-2018-10-482

SUN PHARMA LABORATORIES LIMITED Vs. SOLIS PHARMACEUTICALS

Decided On October 29, 2018
Sun Pharma Laboratories Limited Appellant
V/S
Solis Pharmaceuticals Respondents

JUDGEMENT

(1.) There is a sole plaintiff and there are two defendants.

(2.) Mr.Arun C.Mohan, learned counsel on record for sole plaintiff and Mr.Ramesh Venkatachalapathy, learned counsel on record for the first defendant are before this Commercial Division.

(3.) With regard to second defendant, learned counsel for plaintiff has made an endorsement in the suit file, which reads as follows: