P VETRIVEL Vs. P DHANABAL

Referred Judgements :-

EAST AND DWELLINGS CO. LTD VS. FINSBURY BOROUGH COUNCIL [REFERRED TO]
RIDGE V. BALDWIN [REFERRED TO]
ANISMINIC LTD VS. FOREIGN COMPENSATION COMMISSION [REFERRED TO]
PRAKASH SINGH BADAL V. UNION OF INDIA & OTHERS [REFERRED TO]
PRAKASH SINGH BADAL V. UNION OF INDIA [REFERRED TO]
CHIEF CONSTABLE OF NORTH WALES POLICE V. EVANS [REFERRED TO]
G VEERAPPA PILLAI PROPRIETOR SATHI VILASBUS SERVICE PORAYAR TANJORE DISTRICT MADRAS VS. RAMAN AND RAMAN LTD [REFERRED TO]
T C BASAPPA VS. T NAGAPPA [REFERRED TO]
DHIRJLAL GIRDHARIAL VS. COMMR OF INCOME TAX BOMBAY [REFERRED TO]
HARI VISHNU KAMATH VS. AHMAD ISHAQUE [REFERRED TO]
HARI VISHNU KAMATH VS. AHMAD ISHAQUE [REFERRED TO]
WILLIE WILLIAM SLANEY VS. STATE OF MADHYA PRADESH [REFERRED TO]
NEW PRAKASH TRANSPORT COMPANY LIMITED VS. NEW SUWARNA TRANSPORT COMPANY LIMITED [REFERRED TO]
SATYANARAYAN LAXMINARAYAN HEGDE VS. MALLIKARJUN BHAVANAPPA TIRUMALE [REFERRED TO]
S PARTAP SINGH VS. STATE OF PUNJAB [REFERRED TO]
S PARTAP SINGH VS. STATE OF PUNJAB [REFERRED TO]
SURESH KOSHY GEORGE VS. UNIVERSITY OF KERALA [REFERRED TO]
STATE OF HARYANA VS. RAJINDRA SAREEN [REFERRED TO]
KANUNGO AND COMPANYMPANY VS. COLLECTOR OF CUSTOMS [REFERRED TO]
ALL PARTY HILL LEADERS CONFERENCE SHILLONG VS. CAPTAIN W A SANGMA [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
S R VENKATARAMAN VS. UNION OF INDIA [REFERRED TO]
NATIONAL TEXTILE WORKERS UNION VS. P R RAMAKRISHNAN [REFERRED TO]
KANHIYA LAL OMAR VS. R K TRIVEDI [REFERRED TO]
SCHEDULED CASTE AND WEAKER SECTION WELFARE ASSOCIATION REGD VS. STATE OF KARNATAKA [REFERRED TO]
KIHOTO HOLLOHAN VS. ZACHILLHU [REFERRED TO]
KIHOTO HOLLOHAN VS. ZACHILLHU [REFERRED TO]
RAVI S NAIK SANJAY BANDEKAR VS. UNION OF INDIA [REFERRED TO]
MAFATLAL INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. G GANAYUTHAM [REFERRED TO]
KUBHAYAMMED VS. STATE OF KERALA [REFERRED TO]
UNION OF INDIA VS. SHAKUNTALA GUPTA [REFERRED TO]
S SHANMUGAVEL NADAR VS. STATE OF TAMIL NADU [REFERRED TO]
UNION OF INDIA VS. INTERNATIONAL TRADING COMPANY [REFERRED TO]
CHANDI PRASAD VS. JAGDISH PRASAD [REFERRED TO]
MAHACHANDRA PRASAD SINGH VS. CHAIRMAN BIHAR LEGIS COUNCIL [REFERRED TO]
M P SPECIAL POLICE ESTABLISHMENT VS. STATE OF M P [REFERRED TO]
SANGRAMSINH P GAEKWAD VS. SHANTADEVI P GEAKWAD [REFERRED TO]
UNION OF INDIA VS. ASHOK KUMAR [REFERRED TO]
JAGJIT SINGH VS. STATE OF HARYANA [REFERRED TO]
RAJA RAM PAL VS. SPEAKER LOK SABHA [REFERRED TO]
RAJENDRA SINGH RANA VS. SWAMI PRASAD MAURYA [REFERRED TO]
BANK OF INDIA VS. T JOGRAM [REFERRED TO]
DEPUTY INSPECTOR GENERAL OF POLICE VS. K RAVINDER [REFERRED TO]
BALCHANDRA L JARKIHOLI VS. B S YEDDYURAPPA [REFERRED TO]
WILFRED A DE SOUZA VS. TOMAZINHO CARDOZO HONBLE SPEAKER OF THE LEGISLATIVE ASSEMBLY [REFERRED TO]
MANOJ NARULA VS. UNION OF INDIA [REFERRED TO]
DHARAMPAL SATYAPAL LTD VS. DEPUTY COMMISSIONER OF CENTRAL EXCISE, GAUHATI [REFERRED TO]
NABAM REBIA, AND BAMANG FELIX VS. DEPUTY SPEAKER AND OTHERS [REFERRED TO]
JAYANT VERMA AND OTHERS VS. UNION OF INDIA [REFERRED TO]
STATE OF GUJARAT & ORS VS. UTILITY USERS WELFARE ASSOCIATION & ORS [REFERRED TO]