(1.) This Criminal Original Petition has been filed seeking to quash the Criminal Proceedings initiated by the respondent against the petitioner under Section 499 r/w 500 IPC, pending in C.C.No.1041 of 2018, on the file of the VII Metropolitan Magistrate Court, George Town, Chennai.
(2.) The brief facts that are necessary for the purpose of deciding this criminal original petition are :
(3.) Mr.D.Ravichander, learned counsel for the petitioner made the following submissions: