LAWS(MAD)-2018-10-103

SUCHITHRA Vs. TAMILNADU MEDICAL COUNCIL

Decided On October 05, 2018
Suchithra Appellant
V/S
Tamilnadu Medical Council Respondents

JUDGEMENT

(1.) W.P.No. 25401 of 2018 has been filed seeking for issuance of a Writ of Mandamus directing the Academic Officer/Controller of Examination, the third respondent herein, to issue an application for Post Graduate DLO Diploma Course Examination to be held in the month of October 2018 conducted by the Tamil Nadu Dr.M.G.R. Medical University, the second respondent herein, considering the petitioner's entire attendance of 336 days for second academic year and permit her to attend for the examination to be held in the month of October 2018.

(2.) W.P.No. 25729 of 2018 has been filed seeking for issuance of a Writ of Mandamus directing the Academic Officer/Controller of Examination, the third respondent herein, to issue an application for Post Graduate DLO Diploma Course Examination to be held in the month of October 2018 conducted by the Tamil Nadu Dr.M.G.R. Medical University, the second respondent herein, considering the petitioner's attendance for entire course period from May 2016 to October 2018 and permit her to attend for the examination to be held in the month of October 2018.

(3.) The petitioners have completed their MBBS degree in the year 2014 and they were selected for two year PG Diploma DLO course for the academic year 2016-2018, which course has commenced from May 2016 and it would extend upto October 2018. There is no midterm exam as the examination is conducted only after the completion of two year course.