SECRETARY TO GOVERNMENT DEVELOPMENT ENDOWMENT AND INFORMATION DEPARTMENTS Vs. SOZHIA MARUTHUVA MANDAGAPADI KATTALAI TRUST

JUDGEMENT

(1.) The present Writ Appeal is directed against the order made in W.P(MD)No.14103 of 2012, dated 05.08.2014.

(2.) The appellants are the respondents in the Writ Petition. The Writ Petitioner, a Trust, sought the following relief:

(3.) The Writ Court disposed the Writ Petition in the following terms: