LAWS(MAD)-2018-7-1297

K. SURESH Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT

Decided On July 17, 2018
K. SURESH Appellant
V/S
Superintendent Of Police, Sivagangai District Respondents

JUDGEMENT

(1.) This Writ Petition has been filed seeking a direction to the respondents to grant permission and necessary protection to perform the cultural programme (i.e.,) 'Adal Padal Dance Programme' on 24.07.2018 at 07.00 p.m., to 12.00 p.m., in the festival of Arulmighu Sri Muthumariamman Thirukovil at Nallur, Ilayankudi taluk, Sivagangai District.

(2.) Heard the learned counsel appearing for the petitioner and the learned Additional Government Pleader appearing for the respondents.

(3.) Taking into consideration the facts of the present case and the fact that such programmes are being organized and conducted in every village all over the state, preventing the petitioner from conducting such programme in this particular village will amount to discrimination.