(1.) This appeal has been filed challenging the order dated 17.11.2017 passed by the V Additional Family Court, Chennai, in I.A.No.928/2017 in O.P.No.848 of 2015 directing the appellant herein to pay a sum of Rs. 10,000/- per month to the respondent herein towards interim maintenance.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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