NAGARAJ Vs. THE SUPERINTENDENT OF POLICE AND OTHERS

JUDGEMENT

(1.) This writ petition has been filed seeking a direction to the 2nd respondent to consider the petitioner's representation dated 04.07.2018 to grant permission to conduct the "Aadal Padal" programme on 27.07.2018 for Sri Muthazhagu Amman Temple Festival at Narankiyanpatty Pudukkottai District.

(2.) Heard the learned counsel appearing for the petitioner and the learned Additional Government Pleader appearing for the respondents.

(3.) Taking into consideration the facts of the present case and the fact that such programmes are being organized and conducted in every Village all over the state, this Court is of the view that preventing the petitioner from conducting such programme in this particular Village will amount to discrimination.