N. VENKATESAN Vs. REVENUE DIVISIONAL OFFICER

JUDGEMENT

(1.) The Petitioner has preferred the instant Writ Petition praying for passing of an Order by this Court in directing the Respondent/Revenue Divisional Officer, Dharmapuri District, Dharmapuri, to issue Community Certificate to and in favour of his sons, viz., (i)N.V.Baradhan and (ii)V.Arjun, to the effect that they belong to 'Kurumans' (ST) Community, based upon the Community Certificate already issued in his favour and in favour of his Wife and Relatives.

(2.) Mr. K. Rajendra Prasad, the Learned Additional Government Pleader takes notice for the Respondent. No counter is filed on behalf of the Respondent.

(3.) Heard both sides.