LAWS(MAD)-2018-7-136

K R E RADHAKRISHNAN Vs. JAYAVARMA TEXTILES PRIVATE LIMITED REP BY ITS MANAGER/P A HOLDER K PONGIA GOUNDER

Decided On July 04, 2018
K R E Radhakrishnan Appellant
V/S
Jayavarma Textiles Private Limited Rep By Its Manager/P A Holder K Pongia Gounder Respondents

JUDGEMENT

(1.) When this Court was about to dismiss this petition on merits, the learned counsel for the petitioner sought permission of this Court to withdraw the same and has also made an endorsement to that effect.

(2.) In view of the endorsement made by the learned counsel for the petitioner, this petition is dismissed as withdrawn.

(3.) However, the learned counsel for the petitioner sought permission of this Court to dispense with the personal appearance of the petitioner before the trial Court.