MICRO-PAK LTD , REPRESENTED BY ITS POWER OF ATTORNEY HOLDER SATEESH JADHAV Vs. KWALITY CHEMICALS COMPANY

JUDGEMENT

(1.) Mr.Madhan Babu, learned counsel on record is before this Commercial Division on behalf of both the plaintiffs. To be noted, there are two plaintiffs in this suit.

(2.) On behalf of the sole defendant Mr.S.R.Srinath, counsel on record for the sole defendant is before this Commercial Division.

(3.) With regard to the litigants, both plaintiffs are companies. While plaintiff No.1 is a Public Limited Company, Plaintiff No.2 is a Private Limited Company. Both the companies are represented by Mr.SateeshJadhav, Managing Director of Plaintiff No.2 company who s also Power of Attorney holder of Plaintiff No.1 company. To be noted, Mr.SateeshJadhav, in these capacities, has also verified and signed the plaint. With regard to the sole defendant, I am informed that the sole defendant Kwality Chemicals Company is a Proprietary concern and sole proprietrix Ms.Sudhapriya Sakthivel is before this Commercial Division.