ALUMIGU VELLINGIRI ANDAVAR THIRUKKOVIL Vs. R SUNDARARAJAN

JUDGEMENT

(1.) W.P.No.40182 of 2016 is the writ petition filed by Arulmighu Vellingiri Andavar Thirukkovil represented by its Executive Officer (Poondi, Semmedu Post, Coimbatore 641 114) against its employee Mr.R.Sundararajan, who joined as a clerk in the petitioner's temple on 06.10.1983 and retired on 30.06.2013.

(2.) W.P.No.40342 of 2016 is the writ petition filed by Arulmighu Koniamman Thirukkovil represented by its Executive Officer (Big Bazaar Street Coimbatore) against its employee R.Radhakrishnan who joined as clerk in the petitioner's temple on 01.08.1971 and retired on 31.10.2003.

(3.) Except the difference in date of joining and date of retirement, remaining aspects are common and hence common judgment is pronounced.