KALANJIYAM CUT PIECE Vs. KALANJIYAM TEXTILES

JUDGEMENT

(1.) There is a sole plaintiff and a lone defendant in this suit.

(2.) This suit is listed under the caption 'REPORTING SETTLEMENT AND MEMORANDUM OF COMPROMISE' today. In other words, this suit is listed for reporting settlement and for recording memorandum of compromise.

(3.) Plaintiff is a partnership firm and one of its partners M.Jamaludeen is before this Commercial Division. On behalf of plaintiff, Ms.Vasudha Thiagarajan, counsel on record is before this Commercial Division.