LAWS(MAD)-2018-3-773

V KANNAN Vs. UNION OF INDIA AND ORS

Decided On March 05, 2018
V KANNAN Appellant
V/S
Union of India And Ors Respondents

JUDGEMENT

(1.) Hon'ble Chief Justice This Court, by order dated 05.9.2017, passed the following order:

(2.) A common counter affidavit has been filed on behalf of respondents 2 and 3. In paragraph 12 of the counter affidavit, it is stated as under:

(3.) In paragraph 22 of the counter, it is stated as follows: