LAWS(MAD)-2018-6-855

D. DHIVYA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION

Decided On June 06, 2018
D. Dhivya Appellant
V/S
TAMIL NADU PUBLIC SERVICE COMMISSION Respondents

JUDGEMENT

(1.) The petitioner has come forward with this writ petition seeking for issuance of a Writ of Mandamus, directing the fourth Respondent to issue PSTM (Person Studied in Tamil Medium) Certificate to him and consequently directing the second Respondent to consider his candidature under PSTM Category in the Direct Recruitment to the post of Civil Judge issued by the second Respondent vide notification No.08/2018 dated 09.04.2018.

(2.) Heard both sides.

(3.) The petitioner herein had joined B.L. Degree (Three years course) in the Government Law College, Madurai, Tamilnadu, during 2012 and completed the same in the year 2015.